Calcutta High Court
Principal Commissioner Of Income Tax vs M/S. Last Peak Data Pvt. Ltd on 1 September, 2016
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
[Income Tax]
ORIGINAL SIDE
GA 1745 of 2016
ITAT 280 of 2016
GA 1746 of 2016
PRINCIPAL COMMISSIONER OF INCOME TAX-1, KOLKATA
Versus
M/S. LAST PEAK DATA PVT. LTD.
BEFORE:
The Hon'ble ACTING CHIEF JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA Date : 1st September, 2016.
Mr. D. Chaudhuri, Adv.
Mr. A. Mitra, Adv.
Mr. P. Bag, Adv.
Ms. B. Gayatri, Adv.
Ms. F. Nasim, Adv.
The Court : Affidavit of service filed in Court be kept on record. As prayed for, let it be listed after a week.
(GIRISH CHANDRA GUPTA, ACJ.) (ARINDAM SINHA, J.) sm