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State of Uttar Pradesh - Section

Section 16 in U.P. Zila Panchayats Service Rules, 1970

16. List of vacancies.

- A list of vacancies likely to occur by the end of the next calender year shall be prepared by the Mukhya Adhikari by the 30th day of September every year after consulting all the Heads of Departments of the [Zila Panchayats] [Substituted by U. P. Act No. 9 of 1994.] in case of vacancies in the [Zila Panchayats] [Substituted by U. P. Act No. 9 of 1994.] and the Khand Vikas Adhikaris of all the [Kshettra Panchayats] [Substituted by U. P. Act No. 9 of 1994.] within the district, in case of posts required by the [Kshettra Panchayats] [Substituted by U. P. Act No. 9 of 1994.].