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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(4) in The Paschim Banga Unani System Of Medicine Act, 1979

(4)The term of office of an elected member of the Karyya Nirbahak Samiti shall be two years from the date of his election, but subject to his being a Member of the Council, he shall be eligible for re-election to the Karyya Nirbahak Samiti.