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[Cites 0, Cited by 0] [Section 16A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16A(d) in The Jammu and Kashmir Preservation of Specified Trees Act, 1969

(d)In sub-section (2) of section 16-
(i)in clauses (a), (b) and (h) the words "or export of timber" wherever occurring shall be omitted.
(ii)in clause (e) the words, brackets and figures "section 4(1) and 8(2)" shall be substituted by the word, brackets and figures "section 4(1)";
(iii)in clause (c) the words, figures and brackets "under sections 5,6 and 8(3)" the words and figures "under sections 5 and 6" shall be substituted;
(iv)in clause (i) the words "and export of timber" shall be omitted;
(v)for clause (l), the following shall be substituted, namely: