Rajasthan High Court - Jaipur
Kirloskar Technologies Pvt. Ltd vs Rajasthan Medical Services ... on 20 December, 2019
Author: Indrajit Mahanty
Bench: Chief Justice
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Arbitration Application No. 34/2019
Kirloskar Technologies Pvt. Ltd.
----Petitioner
Versus
Rajasthan Medical Services Corporation Limited
----Respondent
For Petitioner(s) : Mr. Punit Singhvi For Respondent(s) : Mr. Nikhil Simlote for Mr. RB Mathur HON'BLE THE CHIEF JUSTICE Order 20/12/2019 As prayed, list on 24.01.2020. Interim order to continue till then.
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