Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 12 in The Maharashtra housing and Area Development (Disposal of Land) Regulations, 1982 12. Delegation of powers. - It shall be lawful for the Authority to delegate any of its powers, functions and duties to the Chief Executive Officer.
