Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] UT Ladakh - Subsection Section 29(2) in Ladakh Autonomous Hill Development Councils Act, 1997 (2)Any casual vacancy occurring in the Executive Council shall be filled up in the same manner as provided in sub-section (1).
