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[Cites 0, Cited by 0] [Section 141(3)] [Section 141] [Entire Act]

State of Odisha - Subsection

Section 141(3)(b) in The Orissa Grama Panchayats Act, 1964

(b)"Document" and "Valuable Security" shall have the same meaning as defined in Sections 29 and 30 respectively of the Indian Penal Code (45 of 1860).