Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Maharashtra - Subsection Section 4(1) in The Maharashtra Dog Race-Courses Licensing Act, 1976 (1)The owner, lessee or occupier of any race-course may apply to the State Government for a licence for dog-racing on such race-course.
