Delhi High Court - Orders
Kuber Planters Ltd vs Securities And Exchange Board Of India on 18 November, 2024
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~71
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 1065/2024, CRL.M.As. 34390-34392/2024, Crl.M.(Bail)
1907/2024
KUBER PLANTERS LTD. .....Appellant
Through: Mr.Vikas Pahwa, Sr.Adv. with
Mr.Sumer Singh Boparai, Mr.Surya
Pratap Singh, Ms.Nancy Shamim,
Mr.Sidhant Saraswat, Mr.Sirhaan
Seth, Mr.Arjun Singh and Mr.Mohd.
Haaris, Advts
versus
SECURITIES AND EXCHANGE BOARD OF INDIA
.....Respondent
Through: Mr.Sunil Dalal, Sr.Adv. with
Mr.Ashish Aggarwal, Mr.Rajiv
Singh, Mr.Sandeep Sharma,
Mr.Nikhil Beniwal and Ms.Shipra
Bali, Advts.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 18.11.2024 List the matter before another bench on 20.11.2024, subject to orders of Hon'ble the Judge Incharge (Criminal Side).
DINESH KUMAR SHARMA, J NOVEMBER 18, 2024 Rb/na.
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