Supreme Court - Daily Orders
Subhash Trimbak Tumkar vs Bank Of Baroda And Ors. on 18 July, 2017
ITEM NO.62 REGISTRAR COURT. 1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 32208/2015
SUBHASH TRIMBAK TUMKAR Petitioner(s)
VERSUS
BANK OF BARODA AND ORS. Respondent(s)
WITH
SLP(C) No. 31818/2015 (IX)
SLP(C) No. 32880/2015 (IX)
Date : 18-07-2017 This petition was called on for hearing today.
For Petitioner(s)
Mr. Gaurav Nair, Adv.
Varun Singh, AOR
Garvesh Kabra, AOR
Mr. Gaurav Nair, Adv.
Abhisth Kumar, AOR
For Respondent(s)
Mr. Aditya Gaggar, Adv.
O. P. Gaggar, AOR
Mr. Jitesh P. Gupta, Adv.
Praveena Gautam, AOR
Rohit K. Singh, AOR
Mr. K.N. Agnihotri, Adv.
Mr. Dushyant Kumar, Adv.
Pradeep Kumar Dubey, AOR
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No. 32208/2015 Respondent No.1 has already filed counter affidavit. Respondent Nos.2 to 4 have been served but no one has entered appearance.
Registry to process the matter for listing before the Hon'ble Court, as per rules, as and when connected matters become ready.
Signature Not VerifiedSLP(C) No. 31818 and 32880/2015 Digitally signed by RUPAM DHAMIJA Date: 2017.07.20 16:49:24 IST Reason: Files not received.
List again on 4.8.2017.
RAJESH KUMAR GOEL Registrar