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Supreme Court - Daily Orders

Subhash Trimbak Tumkar vs Bank Of Baroda And Ors. on 18 July, 2017

     ITEM NO.62                          REGISTRAR COURT. 1                 SECTION IX

                                   S U P R E M E C O U R T O F I N D I A
                                           RECORD OF PROCEEDINGS
                                BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (C)                   No(s).   32208/2015

     SUBHASH TRIMBAK TUMKAR                                              Petitioner(s)

                                                    VERSUS

     BANK OF BARODA AND ORS.                                             Respondent(s)
     WITH
     SLP(C) No. 31818/2015 (IX)
     SLP(C) No. 32880/2015 (IX)

     Date : 18-07-2017 This petition was called on for hearing today.

     For Petitioner(s)
                                        Mr. Gaurav Nair, Adv.
                                       Varun Singh, AOR
                                      Garvesh Kabra, AOR
                                      Mr. Gaurav Nair, Adv.
                                      Abhisth Kumar, AOR

     For Respondent(s)
                                        Mr. Aditya Gaggar, Adv.
                                       O. P. Gaggar, AOR
                                       Mr. Jitesh P. Gupta, Adv.
                                       Praveena Gautam, AOR
                                       Rohit K. Singh, AOR
                                       Mr. K.N. Agnihotri, Adv.
                                       Mr. Dushyant Kumar, Adv.
                                       Pradeep Kumar Dubey, AOR

               UPON hearing the counsel the Court made the following
                                  O R D E R

SLP(C) No. 32208/2015 Respondent No.1 has already filed counter affidavit. Respondent Nos.2 to 4 have been served but no one has entered appearance.

Registry to process the matter for listing before the Hon'ble Court, as per rules, as and when connected matters become ready.

Signature Not Verified

SLP(C) No. 31818 and 32880/2015 Digitally signed by RUPAM DHAMIJA Date: 2017.07.20 16:49:24 IST Reason: Files not received.

List again on 4.8.2017.

RAJESH KUMAR GOEL Registrar