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Supreme Court - Daily Orders

M/S. Picasso Overseas vs Commissioner Of Customs on 21 November, 2016

Bench: Madan B. Lokur, Adarsh Kumar Goel

     ITEM NO.37                                  COURT NO.6                     SECTION IIIB

                                     S U P R E M E C O U R T O F          I N D I A
                                             RECORD OF PROCEEDINGS

                         Petition(s) for Special Leave to Appeal (C) No.25324/2016

     (Arising out of impugned final judgment and order dated                           04/03/2016
     in MA No. 151/2016 passed by the High Court of Madras)

     M/S. PICASSO OVERSEAS                                                       Petitioner(s)

                                                        VERSUS

     COMMISSIONER OF CUSTOMS AND ANR.                                            Respondent(s)

     (with interim relief and office report)

     Date : 21/11/2016 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE MADAN B. LOKUR
                             HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)                   Mr.   Arshad Hidayatullah, Sr. Adv.
                                         Mr.   Piyush Kumar, Adv.
                                         Mr.   Abhinav Jain, Adv.
                                         Mr.   Anil Kumar Tandale, AOR

     For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                                 O R D E R

Learned counsel for the petitioner says that he will deposit the amount directed by the Division Bench with interest at the rate of 12% per annum before the Tribunal within a period of eight weeks from today. If the amount is not deposited before the Tribunal within a period of eight weeks, the petition shall stand dismissed without further reference to the Court. However, if the amount is deposited, the Tribunal may Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.11.21 consider the matter on merits.

16:47:24 IST

Reason:

                           (SANJAY KUMAR-I)                               (JASWINDER KAUR)
                              AR-CUM-PS                                     COURT MASTER