Supreme Court - Daily Orders
M/S. Picasso Overseas vs Commissioner Of Customs on 21 November, 2016
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.37 COURT NO.6 SECTION IIIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.25324/2016
(Arising out of impugned final judgment and order dated 04/03/2016
in MA No. 151/2016 passed by the High Court of Madras)
M/S. PICASSO OVERSEAS Petitioner(s)
VERSUS
COMMISSIONER OF CUSTOMS AND ANR. Respondent(s)
(with interim relief and office report)
Date : 21/11/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Arshad Hidayatullah, Sr. Adv.
Mr. Piyush Kumar, Adv.
Mr. Abhinav Jain, Adv.
Mr. Anil Kumar Tandale, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner says that he will deposit the amount directed by the Division Bench with interest at the rate of 12% per annum before the Tribunal within a period of eight weeks from today. If the amount is not deposited before the Tribunal within a period of eight weeks, the petition shall stand dismissed without further reference to the Court. However, if the amount is deposited, the Tribunal may Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.11.21 consider the matter on merits.
16:47:24 ISTReason:
(SANJAY KUMAR-I) (JASWINDER KAUR)
AR-CUM-PS COURT MASTER