Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(d) in The Patents (Amendment) Act, 2002 (d)in clause (i),-(i) after the word" prophylactic", the words" diagnostic, therapeutic" shall be inserted;(ii)the words" or plants" shall be omitted;
