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[Cites 0, Cited by 0] [Section 37(8)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(8)(ii) in The Multi-State Co-Operative Societies Rules, 2002

(ii)Where the Central Registrar makes an order under clause (i) he shall on the application of the decree-holder who has attached the decree, proceed to execute the attached decree and apply the net proceeds in satisfaction of the decree sought to be executed.