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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(1)(a) in THE UTTAR PRADESH RECOVERY OF DAMAGES TO PUBLIC AND PRIVATE PROPERTY ACT, 2020

(a)the previous operation of any such Government Orders or law or anything duly done or suffered thereunder;