Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(3) in The Orissa Registration Rules, 1988 (3)Each Officers will be held responsible for the work done by him though the Sub-Registrar will be generally responsible as the head of the office.Part -IV Seals(Section 15)
