Section 28(6)(b) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959

[Cites 0, Cited by 0] [Section 28(6)] [Section 28] [Entire Act]

(b)Records of dates on which lime-washing, colour-washing, varnishing or painting is carried out shall be maintained by the employer in Form No. IV.

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