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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(xvi) in Kerala Sports Act, 2000

(xvi)"Sports Club" means a sports organization registered with the Corporation Council, Municipal Sports Council, Town Sports Council. Block Sports Council or Village Sports Council as the case may be and affiliated to any sports organizations registered with the State Sports Council;