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[Cites 0, Cited by 0] [Section 55(6)] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(6)(b) in The Rajasthan Municipalities (Election) Rules, 1994

(b)taking possession of a polling station or a place fixed for the poll by any person or persons and allowing only his or their own supporters to exercise their right to vote and prevent others from free exercise of their right to vote.