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[Cites 0, Cited by 0] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(iii) in National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu, Dadra and Nagar Haveli and Chandigarh (Police Service) Rules, 2018

(iii)The DSPs of UT of Chandigarh on absorption in DANIPS shall be interpolated with such officers of DANIPS who are already placed in the GP of Rs. 5400/-. In case there are no EG DANIPS officers in the G.P. of Rs. 5400/- on the date of absorption of DSPs of UT of Chandigarh in DANIPS, these DSPs (G.P Rs. 5400/-) on the date of absorption shall rank enblock senior to all the officers of EG of DANIPS who are in a lower scale of G.P of Rs. 4800/-.