Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Maharashtra - Subsection Section 47(3) in DSK World University Act, 2017 (3)The Government shall, for the purpose of any enquiry under sub-section (2), appoint an enquiry officer or officers to enquire into any of the allegations and to make report thereon.
