Calcutta High Court
M/S. A2Z Infra Engineering Ltd vs M/S. West Bengal State Electricity ... on 20 June, 2018
Author: Ashis Kumar Chakraborty
Bench: Ashis Kumar Chakraborty
ORDER SHEET
A.P. No.250 of 2018
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
M/S. A2Z INFRA ENGINEERING LTD.
Versus
M/S. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD.
BEFORE:
The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY
Date : 20th June, 2018.
For Petitioner : Mr. Debdulal Haldar, Adv.
For Respondent : Mr. Bhaskar Mitra with
Mr. Sujit Sankar Koley, Advs.
Let affidavit of service, filed on behalf of the petitioner, be kept with the record.
As prayed for by the petitioner, hearing of this application is adjourned till July 4, 2018.
(ASHIS KUMAR CHAKRABORTY, J.) K. Banerjee A.R. [C.R.]