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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1)(e) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(e)the identity information of the Aadhaar number holders collected during authentication and any otherinformation generated during the authentication process is kept confidential, secure and protectedagainst access, use and disclosure not permitted under the Act and its regulations;