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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in The Petroleum and Natural Gas Regulatory Board (Appointment of Consultants) Regulations, 2007

(1)For all consultancy services, an advertisement called "invitation for Expression of Interest" shall be released in at least one National Newspaper and the website of the Board for preparing a short list of Consultants. Advertisement in newspapers will be brief and shall give reference to the Board's website. The advertisement shall include, among other things, the last date of submission of EOI, how to get copy of EOI document, contact information of the Board with name of contact person etc.