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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(4)(a) in The Haryana State Legal Service Authority Rules, 1995

(a)an eminent Social Worker who is engaged in the upliftment of the weaker sections of the people, including Scheduled Castes, Schedules Tribes, Women, Children, Rural and Urban Labour; OR