Bombay High Court
General Manager, Personal And ... vs Bahujan Rajya Parivahan Karmachari ... on 24 January, 2019
Author: Z.A.Haq
Bench: Z.A. Haq
1 wp509.19
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO. 509/2019
General Manager & anr.
..VS..
Bahujan Rajya Parivhan Karmachari Sanghatan
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri C.G. Barapatre, Adv h/f Shri V.H. Kedar, Adv for the petitioner(s)
CORAM : Z.A.HAQ, J.
DATED : 24/01/2019 Heard.
Issue notice to the respondent.
The respondent may file reply/affidavit, if so advised, till 15/03/2019.
List the petition for further consideration on 02/04/2019.
There shall be ad-interim order in terms of prayer clause (2) until further orders.
The respondent will be at liberty to circulate the petition earlier, if so advised.
JUDGE Ansari ::: Uploaded on - 24/01/2019 ::: Downloaded on - 25/01/2019 04:55:06 :::