Madhya Pradesh High Court
Jyoti Rajak vs The State Of Madhya Pradesh on 5 June, 2020
Author: Jagdish Prasad Gupta
Bench: Jagdish Prasad Gupta
1 MCRC-13009-2020
The High Court Of Madhya Pradesh
MCRC-13009-2020
(JYOTI RAJAK Vs THE STATE OF MADHYA PRADESH)
3
Jabalpur, Dated : 05-06-2020
Shri S.B. Shrivastava, learned counsel for the applicant.
Shri Akshay Pawar, learned P.L., for the respondent-State.
Matter is heard through video conferencing. FSL report is not available. Learned P.L., is directed to call for the FSL report positively.
List after a week.
(J. P. GUPTA) JUDGE vkv /-
Digitally signed by VINAY KUMAR VERMA Date: 05/06/2020 16:53:58