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State of West Bengal - Section

Section 29 in The West Bengal Panchayat Act, 1957

29. Committees of Anchal Panchayats.

- An Anchal Panchayat may after the election of its Pradhan and Upa-Pradhan, constitute by specific resolutions at a meeting specially convened, for the purpose such committee or committees for such purpose or purposes as it may specify and shall determine the number of members of each such committee.