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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 50(3) in The Constitution of Jammu and Kashmir

(3)Eleven members shall be elected by the members of the Legislative Assembly from amongst persons who are residents of the Province of Jammu and are not members of the Legislative Assembly :Provided that of the members so elected, at least one shall be a resident of Doda District and at least one shall be a resident of Poonch District.