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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Rajasthan - Subsection

Section 59(ii) in The Manual of Departmental Orders

(ii)The sectional officer shall be responsible for reporting, direct to the Executive engineer as well as to the sub-divisional officer, any case of occupation of an inspection house by an Officer, or of servants quarters by a servant who has suffered from fever for more than a week, or who is suffering from any inspections or contagious disease. The Executive Engineer shall either order the disinfection of the inspection house or the servants' quarters occupied, or report the case to the civil surgeon and ask him if disinfection is necessary. If the Executive Engineer on his own initiative or as a result of the advice from the civil surgeon decides that disinfection is necessary, it shall be carried out as follows:-