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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(b) in The Indian Stamp (Orissa Amendment) Act, 2008

(b)in Sub-section (2-a) for the words "truly set forth in the instrument", the words "rightly set forth in the instrument or is less than the minimum value determined in accordance with the rules made under this Act" shall be substituted.