Delhi High Court - Orders
Vinod Gupta & Anr vs Sukbhir Saran Aggarwal & Anr on 7 January, 2019
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 71/2018, CM APPL.Nos.6893/2018
VINOD GUPTA & ANR
..... Petitioners
Through None
versus
SUKBHIR SARAN AGGARWAL & ANR
..... Respondents
Through Mr.S.D.Ansari, Advocate for
applicant
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 07.01.2019 CM APPL.No. 52634/2018, 8563/2018 This is an application for early hearing. At request it was listed for today. The petitioners have not been served.
Issue notice to the petitioners by all modes, through counsel as well, returnable for 7th March, 2019, the date already fixed.
YOGESH KHANNA, J JANUARY 07, 2019 VLD