Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Gujarat - Subsection Section 10(3) in Gujarat Irrigation and Drainage Act, 2013 (3)The Government may approve the crossing of natural drain, diversion of natural drain by earthen bund or by any means if it deems fit.(D)Removal of Obstructions to Drainage.
