Jammu & Kashmir High Court
Walmart India Pvt. Ltd vs . on 6 March, 2019
Bench: Chief Justice, Tashi Rabstan
Serial No. 2
Regular List
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
STR No.02/2019
Date of order: 06.03.2019
Walmart India Pvt. Ltd.
vs.
Assessing Authority Commercial Tax Circle Jammu and Anr.
Coram:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
Appearance:
For the petitioner/appellant (s) : Mr. Sachin Sharma, Advocate.
For the Respondent(s) : Mr. D C Raina, AG with
Mr. Adarsh Bhagat, GA
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No Issue notice.
Mr. D C Raina, learned Advocate General with Mr. Adarsh Bhagat, learned GA accepts notice.
Let a copy of the paper book be furnished to learned counsel for both sides.
List on 22nd April, 2019.
(Tashi Rabstan) (Gita Mittal)
Judge Chief Justice
Jammu
06.03.2019
Raj Kumar
RAJ KUMAR
2019.03.06 17:09
I attest to the accuracy and
integrity of this document
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