Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(l) in The Punjab Co-operative Societies Act, 1961 (l)"rules" means the rules made under [this Act; and] [Substituted for 'this Act.' by Punjab Act No. 25 of 2014.]
