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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(i) in Rajasthan Finance Act, 2019

(i)in sub-section (1),-
(I)for the existing expression "section 4, section 4-B and section 4-C", the expression "section 4" shall be substituted;
(II)in the first proviso, for the existing punctuation mark appearing at the end, the punctuation mark shall be substituted, and the existing second proviso shall be deleted;