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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(1)(a) in The Prevention of Corruption Ordinance, 2001

(a)pass such orders (including an order of confiscation) as he thinks fit for the disposal of the property or of that portion, as the case may be ;