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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(vi) in The Indian Forest Service (Appointment by Competitive Examination) Regulations, 1967

(vi)[ resorting to the following means in connection with the candidature for the examination, namely : [Substituted by G.S.R. 682, dated 9th September, 1989.]