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[Cites 0, Cited by 0] [Section 66(3)] [Section 66] [Entire Act]

NCT Delhi - Subsection

Section 66(3)(c) in The Delhi Metro Airport Express Line, General Rules, 2010

(c)on completion of the work, the person to whom permission has been given under clause (a) shall report to the Traffic Controller, identify himself and affirm that he and his equipment are clear of the track and that it is safe for service to resume;