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[Cites 0, Cited by 0] [Section 112] [Entire Act]

State of Madhya Pradesh - Subsection

Section 112(e) in The M.P. Industrial Relations Act, 1960

(e)any union registered for any local area as the Recognised Union or the Representative Union for any industry under the Acts so repealed shall be deemed to be recognised as the Representative Union for the Industry and the local area concerned under Section 13 of this Act.