Madras High Court
J.Jayalalithaa vs Dayanidhi Maran on 5 December, 2019
Author: M.Dhandapani
Bench: M.Dhandapani
Crl.O.P.No.12074 of 2009
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 05.12.2019
CORAM
THE HONOURABLE Mr.JUSTICE M.DHANDAPANI
Crl.O.P.No.12074 of 2009
J.Jayalalithaa ... Petitioner
Vs.
Dayanidhi Maran
... Respondent
PRAYER: Criminal Original Petition filed under Section 482 of the Criminal
Procedure Code, to call for the records in C.C.No.1055 of 2009 on the file of
the Chief Metropolitan Magistrate, Egmore, Chennai and quash the same.
For Petitioner : Mr.L.P.Shanmugasundaram
for Mr.A.Navaneetha Krishnan
ORDER
The learned counsel for the petitioner has made the following endorsement:
“Calendar Case No.1055 of 2009 on file of the CMM, Egmore, Chennai was closed in view of the death of the petitioner on 05.12.2016. Hence, nothing survives in this Criminal Original Petition. ” http://www.judis.nic.in Crl.O.P.No.12074 of 2009 M.DHANDAPANI, J.
dsa
2. In view of the same, this Criminal Original Petition is closed.
Index : Yes/No 05.12.2019 Internet: Yes Speaking order/Non-speaking order dsa To The Section Officer, Criminal Records, High Court of Madras, Chennai.
Crl.O.P.No.12074 of 2009http://www.judis.nic.in