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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Madhya Pradesh - Subsection

Section 79(1)(a) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

(a)the property to be sold or where a part of the property would be sufficient to satisfy the dues, such part;