Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] Union of India - Subsection Section 104(3) in The Oil Mines Regulations, 2017 (3)The operator of the crane shall have a clear view of the load being handled and where it is not practicable to do so, suitable signaling system shall be provided for giving signals for safe operations.
