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[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(4)(d) in The Gujarat Agricultural Universities Act, 2004

(d)record its opinion after consulting the Academic Council on the question whether the application should be granted or refused either in whole or in part, stating the result of any inquiry under clauses (a) and (b):