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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(2) in The Gujarat Public Conveyances Act, 1920

(2)Such rules shall be published in the [Official Gazette] [The words 'Official Gazette' were substituted for the words 'Bombay Government. Gazette' by the Adaptation of Indian Laws Order in Council.].