Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(e) in Kerala Public Ways (Restriction of Assemblies and Processions) Act, 2011

(e)'road-margin' means the portion of the public way which extends outwards on each side from the footpath towards the outer edge of the public way.