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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(2)The Ad-hoc Executive Committee shall be constituted from among those persons who are eligible to be elected to the Executive Body of the Association at the time of its supersession subject to the provisions of section 24(2) of the ordinance.