Supreme Court - Daily Orders
The State Of Uttar Pradesh vs Shrawan Kumar Yadav on 13 August, 2019
Bench: Navin Sinha, A.S. Bopanna
ITEM NO.12 COURT NO.11 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).24120/2019
(Arising out of impugned final judgment and order dated 18-12-2018
in SAD No. 906/2018 passed by the High Court of Judicature at
Allahabad)
THE STATE OF UTTAR PRADESH & ORS. Petitioner(s)
VERSUS
SHRAWAN KUMAR YADAV & ORS. Respondent(s)
(WITH I.R. and IA No.114316/2019-CONDONATION OF DELAY IN FILING and
IA No.114318/2019-EXEMPTION FROM FILING O.T. and IA No.114322/2019-
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES )
Date : 13-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE A.S. BOPANNA
For Petitioner(s) Mr. Tanmaya Agarwal, AOR
Mr. Harsh Pratap Shahi, Adv.
Mr. Wrick Chatterjee, Adv.
Mr. Nipun Goel, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Exemption from filing O.T. granted.
Delay condoned.
Issue notice.
Tag with SLP(C) Nos.7176-7177/2019.
Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.08.13(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) 16:20:56 IST Reason: AR-CUM-PS COURT MASTER