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Supreme Court - Daily Orders

The State Of Uttar Pradesh vs Shrawan Kumar Yadav on 13 August, 2019

Bench: Navin Sinha, A.S. Bopanna

     ITEM NO.12                              COURT NO.11              SECTION XI

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CIVIL) Diary No(s).24120/2019

     (Arising out of impugned final judgment and order dated 18-12-2018
     in SAD No. 906/2018 passed by the High Court of Judicature at
     Allahabad)

     THE STATE OF UTTAR PRADESH & ORS.                                Petitioner(s)

                                                    VERSUS

     SHRAWAN KUMAR YADAV & ORS.                                       Respondent(s)

     (WITH I.R. and IA No.114316/2019-CONDONATION OF DELAY IN FILING and
     IA No.114318/2019-EXEMPTION FROM FILING O.T. and IA No.114322/2019-
     PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES )

     Date : 13-08-2019 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE NAVIN SINHA
                          HON'BLE MR. JUSTICE A.S. BOPANNA

     For Petitioner(s)               Mr.   Tanmaya Agarwal, AOR
                                     Mr.   Harsh Pratap Shahi, Adv.
                                     Mr.   Wrick Chatterjee, Adv.
                                     Mr.   Nipun Goel, Adv.

     For Respondent(s)



                         UPON hearing the counsel the Court made the following
                                                O R D E R

Exemption from filing O.T. granted.

Delay condoned.

Issue notice.

Tag with SLP(C) Nos.7176-7177/2019.

Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.08.13

(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) 16:20:56 IST Reason: AR-CUM-PS COURT MASTER