Manipur High Court
Ref:Wp(C)No.363 Ofn 2022 vs State Of Manipur & 3 Ors on 15 June, 2022
Author: Mv Muralidaran
Bench: Mv Muralidaran
JOHN Digitally signed
by JOHN TELEN
Item 57
KOM IN THE HIGH COURT OF MANIPUR
TELEN Date:
2022.06.17
AT IMPHAL
KOM 07:32:30
+05'30'
MC(WP(C))No.197 of 2022
Ref:WP(C)No.363 ofn 2022
Khumukcham Priyokumar Singh & 7ors.
.... Applicant/s
- Versus -
State of Manipur & 3 ors.
.... Respondent/s
BEFORE HON'BLE MR. JUSTICE MV MURALIDARAN 15.06.2022 [1] Mr. N. Kumarjit, learned senior counsel for the applicants represented that he has filed the MC(WP(C))No.197 of 2022 seeking to amend the body of the writ petition whereas Mr. RS Reisang, learned Senior counsel who takes notice for the MPSC and Mrs. CH. Sundari, learned GA made no objection.
[2] Accordingly, this this MC(WP(C))No. 197 of 2022 is allowed. [3] Registry is directed to carry out the amendment. [4] Petitioner is directed to file recast petition.
JUDGE John Kom