Section 9 in The Gujarat Drugs (Control) Act, 1959
9. Power of dealer to sell to medical practitioner and person authorised under section 14; sale by medical practitioner. - (1) Subject to the provisions of section 10, a dealer may sell any notified drug to a medical practitioner, or to a person authorised under section 14.
(2)No medical practitioner shall sell any notified drug unless the drug has been obtained by him from a dealer.
